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After NGT's Yes, Madras HC Says Sterlite Copper Plant in Thoothukudi Can’t Reopen Just Yet - (21 Dec 2018)

Earlier on December 15, the NGT set aside the Tamil Nadu government’s order to close Vedanta’s copper smelter plant in Thoothukudi permanently and directed the administration to pass a fresh order of renewal of consent within three weeks.

Tags : NGT  

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