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Sohrabuddin Case: Special CBI Court Acquits All the Accused - (21 Dec 2018)

Special CBI Court has acquitted all 22 accused in the alleged fake encounter case of Sohrabuddin Shaikh, Tulsiram Prajapati and alleged abduction and murder of Kausar Bi.

Tags : CBI COURT   SOHRABUDDIN CASE  

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