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Delhi High Court Asks Cops to Put CCTVs in Vulnerable Areas in 1 year - (21 Dec 2018)

Delhi High Court has directed Delhi Police to ensure that CCTV cameras are procured and installed in the 44 vulnerable areas within one year as against the timeline of 18 months given by the law enforcement agency.

Tags : DELHI HIGH COURT   CCTV   DELHI POLICE  

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