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Bombay High Court Dismisses Plea Seeking Goa CM's Medical Examination - (21 Dec 2018)

Bombay High Court has dismissed petition seeking medical examination of Goa Chief Minister Manohar Parrikar’s ailing health and reaffirmed that Parrikar has individual right to privacy as Indian citizen.

Tags : BOMBAY HIGH COURT   MANOHAR PARRIKAR  

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