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Bombay High Court Dismisses Petition of Mehra Brothers - (20 Dec 2018)

Bombay High Court has dismissed petitions filed by the city-based businessmen brothers Yogesh Mehra and Ajay Mehra challenging an Arbitral Award, directing them to pay about Rs 700 crore ‘siphoned off’ by them from a joint venture company between them and German wind turbine major Enercon GmbH.

Tags : BOMBAY HIGH COURT   MEHRA BROTHERS  

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