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Kerala High Court rejects Actor Dileep’s Plea for CBI Probe in Actress Attack Case - (20 Dec 2018)

Kerala High Court has rejected a plea by Malayalam actor Dileep, one of the accused in a case related to the sexual assault of a woman actor, for an investigation by the Central Bureau of Investigation (CBI) and said he cannot demand which agency should probe charges against him.

Tags : KERALA HIGH COURT   DILEEP  

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