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34 Years After Anti-Sikh Riots, What Finally Nailed Sajjan Kumar? - (20 Dec 2018)

A close reading of the Delhi High Court judgment will reveal the trauma, horror and eventual cover up by the Delhi Police. The Delhi High Court judgment also elaborates how a powerful political clout ensured that Sajjan Kumar continue to evade the process of law.

Tags : COURT   HIGH COURT  

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