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DUSU Vice-president Takes Over as President, NSUI Calls it Contempt of Court - (20 Dec 2018)

The Delhi High Court on Tuesday dismissed a plea by Congress-backed National Students' Union of India leader Sunny Chillar challenging the election of DUSU ex-president Ankiv Baisoya for allegedly furnishing a fake bachelor's degree to get admission in the university.

Tags : COURT   HIGH COURT  

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