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Delhi HC Dismisses Plea Challenging Election of DUSU President Ankiv Baisoya - (19 Dec 2018)

Delhi High Court has dismissed a plea of NSUI's Sunny Chillar challenging the election of ex-Delhi University Students' Union president Ankiv Baisoya for allegedly furnishing a fake bachelor's degree to get admission in the institution.

Tags : DELHI HIGH COURT   DUSU   ANKIV BASOYA  

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