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AIMPLB to Abide by SC Verdict in Babri Case, But Says Will Move Court if Govt Brings Ordinance - (18 Dec 2018)

“Muslims will abide by the Supreme Court order on the Babri Masjid issue,” Zafaryab Jilani, member of the AIMPLB, told reporters after an executive committee meeting of the AIMPLB in Lucknow on Sunday.

Tags : COURT   SC   SUPREME COURT  

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