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SC Issues Summon to Rohtak DSP, for Evading Arrest of Balbir Singh - (20 Nov 2015)

Supreme Court has summoned Rohtak DSP, a Station House Officer and owner of a private hospital in Gurgaon for allegedly helping Balbir Singh, alias Bali Pehalwan, ex-MLA of INLD from Meham, evaded arrest for nearly two years in a 2011 murder case.

Tags : SUPREME COURT   ROHTAK DSP   BALBIR SINGH  

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