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Bullet Train: When Would Land Acquisition Start in Thane, Bombay HC Asks NHSRCL - (18 Dec 2018)

Bombay High Court has asked National High Speed Corporation Limited (NHSRCL) and the Thane city collector to file an affidavit stating by when they would initiate land acquisition proceedings in Mumbra area for the Mumbai-Ahmedabad bullet train project.

Tags : BOMBAY HIGH COURT   BULLET TRAIN  

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