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Archakas to be in Service Till They are Physically Fit: T&AP HC - (18 Dec 2018)

Telangana and Andhra Pradesh High Court has quashed an order of Tirumala Tirupathi Devasthanams (TTD) retiring two Sambhavana Archakas and directed it to allow them to discharge their duties as such as long as they are physically fit.

Tags : TELANGANA AND ANDHRA PRADESH HIGH COURT   ARCHAKAS  

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