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Madras High Court: Sons Are Duty-Bound to Look After Mother - (20 Nov 2015)

Madras HC has ruled that as per 'dharma', sons are duty-bound to maintain the mother and directed a man settled in Canada and earning Rs. 3 lakh a month, to provide his mother living in India with Rs. 15,000 a month.

Tags : MADRAS HC   SONS ARE DUTY-BOUND TO MAINTAIN THE MOTHER  

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