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Calcutta High Court Cancels Madan Mitra's Bail, Accused in Saradha Scam - (20 Nov 2015)

Calcutta High Court has accepted petition of Central Bureau of Investigation seeking cancellation of bail granted to Trinamool Congress leader Madan Mitra, an accused in Saradha scam, was granted bail by a lower court on October 31, nearly 11 months after his arrest.

Tags : CALCUTTA HIGH COURT  MADAN MITRA   SARADHA SCAM  

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