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Why Tandoor Murder Case Convict Hasn’t Been Released Yet: Asks Delhi HC - (17 Dec 2018)

Delhi High Court has asked Delhi Government that why was former Youth Congress leader Sushil Sharma not released from Tihar jail despite undergoing 25 years of imprisonment in the infamous murder of his wife Naina Sahni which came to be known as the ‘Tandoor murder case’.

Tags : DELHI HIGH COURT   TANDOOR MURDER CASE  

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