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Post NGT Order, Sterlite Copper Mulls Approaching TN Govt for Consent to Operate Tuticorin Plant - (16 Dec 2018)

The National Green Tribunal (NGT) on Saturday set aside the Tamil Nadu government order for closure of the copper unit at Tuticorin, which was at the centre of massive protests over alleged pollution, saying it was "non sustainable" and "unjustified".

Tags : NGT  

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