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Rajasthan HC to State Govt.: Fill Vacancies in Education Department by June 30 - (19 Nov 2015)

Rajasthan High Court has ordered State to fill all vacancies in the education department by June 30, 2016 and said that government must give importance to education like it is doing with the initiatives like Resurgent Rajasthan and the Smart Cities.

Tags : RAJASTHAN HIGH COURT   STATE GOVT.  

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