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Disruptors Have Lost on All Counts, Says Arun Jaitley Bolstered by SC Verdict on Rafale Deal - (15 Dec 2018)

In an apparent attack on Congress President Rahul Gandhi, who has been alleging corruption in the purchase of the fighter jets, Jaitley said "disrupters" have lost on all counts and those who manufactured falsehood compromised the security of the country.

Tags : SC  

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