Mere Conjecture of a UPA Era Deal for 126 Rafale Jets of No Use: SC in Clean Chit to Modi Govt - (15 Dec 2018)
The Supreme Court said things were quiet till September, 2018, when certain newspapers reported a statement claimed to have been made by the former President of France Francois Hollande, and a press interview alone cannot be the basis of a probe.
Tags : COURT SC SUPREME COURT
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