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Notices Issued to Unathorised Temples, Mosques, Churches on Govt Land in Tripura to Relocate - (14 Dec 2018)

Additional secretary in the revenue department, L T Darlong said "The issue is still sub-judice in Tripura High Court. The state government will file an affidavit to the High Court on December 19 on the unauthorized religious structures in the state."

Tags : COURT   HIGH COURT  

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