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Madras HC Quashes TN Govt's Order for Vigilance Probe Against MK Stalin - (14 Dec 2018)

Madras High Court has set aside an order issued by the Tamil Nadu Government in September for a vigilance probe into the alleged irregularities in construction of new Assembly and Secretariat buildings at Omandoorar Estate during previous DMK regime.

Tags : MADRAS HIGH COURT   MK STALIN  

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