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Bombay HC Asks V Raheja to Pay Rs. 10 Lakh Litigation Fee to Businessman - (14 Dec 2018)

Bombay High Court has asked V Raheja Design Construction Private Limited to pay litigation fees worth Rs. 10 lakh to a businessman, who had filed a summary suit filed against the company.

Tags : BOMBAY HIGH COURT   V RAHEJA DESIGN CONSTRUCTION PRIVATE LIMITED  

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