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CCI Rejects Complaint Against DIAL on High Office Rent - (19 Nov 2015)

Competition Commission of India (CCI) has rejected allegations leveled by Airline Operators Committee (AOC), that Delhi International Airport Ltd (DIAL) abused its dominant position by charging high rentals for office space from some of the airlines.

Tags : COMPETITION COMMISSION OF INDIA   AIRLINE OPERATORS COMMITTEE   DELHI INTERNATIONAL AIRPORT LTD  

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