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Chit Fund Scam: NCLT Orders Winding up of 13 Saradha Group Companies - (13 Dec 2018)

National Company Law Tribunal (NCLT) has ordered winding up of 13 companies of the now-defunct Saradha Group and official liquidator has also been directed to take possession of assets and properties of all these companies while the Saradha group firms have been refrained from disposing them.

Tags : NCLT   CHIT FUND SCAM  

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