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SC Asks Forensic Auditors to Examine Trail of Rs 3,000 Crore Diverted by Amrapali - (13 Dec 2018)

Supreme Court has asked forensic auditors to examine the trail of around Rs 3,000 crore, the home-buyers' money allegedly spent by the Amrapali Group on buying shares of its sister companies and asset creation.

Tags : SUPREME COURT   AMRAPALI  

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