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Supreme Court Dismisses Contempt Petition Against Yogi Adityanath - (13 Dec 2018)

Supreme Court has dismissed a contempt petition filed against Uttar Pradesh Chief Minister Yogi Adityanath and others for non-compliance of the court's earlier order on filling vacancies in agriculture boards and marketing committees.

Tags : SUPREME COURT   CONTEMPT PETITION AGAINST YOGI ADITYANATH  

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