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Kejriwal Govt May Clamp Down on Delhi’s 'Big Fat Weddings' with Curbs on Number of Guests, Food - (12 Dec 2018)

Taking note of the copious amounts food and water that is wasted at such gatherings, the Supreme Court has said that it is “unacceptable” against the backdrop of the water crisis and alleged starvation deaths the city witnesses.

Tags : COURT   SUPREME COURT  

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