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NGT Warns Authorities of Okhla Waste-to-Energy Plant - (19 Nov 2015)

National Green Tribunal (NGT) has warned authorities of Okhla waste-to-energy plant of shutting it down if it did not urgently install equipment to segregate solid waste and continued to burn them, causing pollution.

Tags : NATIONAL GREEN TRIBUNAL   OKHLA WASTE-TO-ENERGY PLANT  

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