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Rajasthan High Court Gives Nod to Shifting of Tigers to Mukundra Hills Tiger Reserve - (11 Dec 2018)

Rajasthan High Court has given a green signal to shifting of tigers from Ranthambore national park to Mukundra Hills tiger reserve by dismissing a petition filed by activist Ajay Shankar Dubey in this regard.

Tags : RAJASTHAN HIGH COURT   MUKUNDRA HILLS TIGER RESERVE  

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