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German Bakery Blast: SC Admits Plea on Bombay High Court Order - (11 Dec 2018)

Supreme Court has admitted for hearing a Maharashtra Government appeal challenging a Bombay High Court order commuting death sentence of Mirza Himayat Baig, the convict in the 2010 Pune German Bakery blast, which had claimed over a dozen lives.

Tags : SUPREME COURT   GERMAN BAKERY BLAST  

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