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Supreme Court Dismisses Plea Against J&K Governor’s Decision - (11 Dec 2018)

Supreme Court has refused to entertain a petition challenging Jammu & Kashmir Governor Satyapal Malik’s recent decision to dissolve state Assembly that was in suspended animation since June when former Chief Minister Mehbooba Mufti resigned after the BJP withdrew support.

Tags : SUPREME COURT   JAMMU & KASHMIR   ASSEMBLY  

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