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Unanimity in Picking of CIC, CVC Unachievable, Says Supreme Court - (11 Dec 2018)

Supreme Court has said it would be unworkable and unachievable to seek unanimity in the multi-member high-powered selection committee tasked with choosing Lokpal, CBI director, central vigilance commissioner and chief information commissioner.

Tags : SUPREME COURT   UNANIMITY IN PICKING OF CIC   CVC  

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