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Muzaffarpur Shelter Home: No Evidence of Torture on Brajesh Thakur, Says SC - (11 Dec 2018)

Supreme Court has said that there was “absolutely nothing” in the medical examination report to suggest that Brajesh Thakur, prime accused in the Muzaffarpur shelter home sexual abuse case, was physically or mentally tortured in Patiala jail.

Tags : SUPREME COURT   MUZAFFARPUR SHELTER HOME CASE  

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