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Madhya Pradesh HC Rejects Plea Alleging Lack of Sufficient Security to EVMs - (11 Dec 2018)

Madhya Pradesh High Court has dismissed a plea of a Congress leader who had expressed his concern over the alleged lack of sufficient security in some districts in respect of Electronic Voting Machines (EVMs) and Voter-verifiable paper audit trail (VVPAT) in Assembly election in State.

Tags : MADHYA PRADESH HIGH COURT   SUFFICIENT SECURITY TO EVMS  

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