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SC Asks Centre to Draft MoP, Based on Suggestions Given by People - (19 Nov 2015)

SC has asked Centre to frame draft of Memorandum of Procedure (MoP), based on suggestions given by people, to be followed by collegium for appointment of judges. However, the court ruled out proposal for fixing qualification criteria for judges saying it has already been prescribed.

Tags : SC   MEMORANDUM OF PROCEDURE   COLLEGIUM   APPOINTMENT OF JUDGES  

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