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UK Court Orders 'Bejwelled Playboy' Vijay Mallya's Extradition, Says He Faces No Risk in Mumbai Jail - (11 Dec 2018)

Mallya, who faces a case of loan default to the tune of Rs 9,000 crore besides allegations of money laundering and diversion of loan funds for purposes other than they were meant for, had reiterated his offer to repay the loans ahead of the hearing.

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