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Justice T.S. Thakur, The Next Chief Justice of India - (19 Nov 2015)

Justice T.S. Thakur has been appointed as the Chief Justice of India. Justice Thakur, who is the seniormost judge after the Chief Justice of India H.L. Dattu , will take over after Chief Justice retires on December 2, 2015.

Tags : JUSTICE T.S. THAKUR   NEXT CHIEF JUSTICE OF INDIA  

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