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Cabinet approves MoU between India and Armenia on joint issue of postage stamp- (Press Information Bureau) (06 Dec 2018)

MANU/PIBU/1568/2018

Civil

The Union Cabinet was apprised of a Memorandum of Understanding signed between India and Armenia on joint issue of postage stamp. The MoU was signed in June, 2018. As per the MoU, Department of Posts, Ministry of Communications and the National Postal Operator of Armenia ("HayPost" CJSC) mutually agreed to jointly issue Postage Stamps on India-Armenia: Joint Issue on the theme "Dence". The Joint stamps were released in August, 2018. The Commemorative Postage Stamps depict "Manipuri Dance" of India and "HovArek Dance" of Armenia.

Tags : MOU   APPROVAL   POSTAGE STAMP  

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