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Cabinet approves MoU between India and Zimbabwe for cooperation in the field of geology, mining and mineral resources- (Press Information Bureau) (06 Dec 2018)

MANU/PIBU/1571/2018

Civil

The Union Cabinet chaired by Prime Minister Shri Narendra Modi has given ex-post facto approval to the Memorandum of Understanding (MoU) between India and Zimbabwe for cooperation in the field of geology, mining and mineral resources. The MoU was signed on 3rd November 2018 at Harare, Zimbabwe.

Salient features:

The objectives of the MoU are, exchange of information on resources, laws and policy, organization of seminars to exchange views on development strategies, encouragement of transfer of technologies between the Parties, promotion of value addition and opportunities for investment in the mining sector. These provisions, will enable taking up of activities like documentation, dissemination and would serve the objective of innovation.

Benefits:

The MoU will provide an institutional mechanism between India and Zimbabwe for cooperation in the identified fields.

Background:

On reviewing the proposal for Space technology cooperation possibilities with Tajikistan, Tajikistan side has expressed interest in availing customized training programme for its officials on Land resources management/Agricultural resources management and Disaster management support. Accordingly, ISRO's Indian Institute of Remote Sensing (MRS) has offered short term training courses for 60 officials (three batches) from Tajikistan under MEA's ITEC programme during July-December 2017.

In the meantime, Indian Ambassador to Tajikistan and Joint Secretary (Eurasia), MEA suggested to formalize an MoU on space cooperation with Tajikistan and a draft MoU on space cooperation was shared with our mission to Tajikistan in November, 2016. After few exchanges both sides have arrived at mutually agreed version of Inter-Governmental MoU and the same was signed and exchanged during the state visit of the President of India to Tajikistan.

Tags : MOU   APPROVAL   MINERAL RESOURCES  

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