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Delhi HC Seeks Govt.'s Response on Chautala's Parole - (19 Nov 2015)

Delhi High Court has sought Delhi Government's response on plea of former Haryana Chief Minister Om Prakash Chautala, serving 10-year jail term in a teachers' recruitment scam case, seeking 60 days' parole for medical treatment.

Tags : DELHI HIGH COURT   HARYANA CHIEF MINISTER OM PRAKASH CHAUTALA  TEACHERS' RECRUITMENT SCAM CASE  

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