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Won’t Stay HR&CE Inquiry into Idol Thefts: Madras High Court - (10 Dec 2018)

Madras High Court has refused to stall the internal inquiry initiated by Hindu Religious and Charitable Endowments (HR&CE) Department against its officials facing idol theft charges and said it would proceed simultaneously with criminal probe into the issue.

Tags : MADRAS HIGH COURT   IDOL THEFT CASE  

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