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Madras High Court Directs Centre to Disburse Funds for SC/ST Students - (10 Dec 2018)

Madras High Court has directed the Central Department of Finance to allocate funds of Rs 822.91 crore, enabling the Department of Social Justice and Empowerment to disburse the fund meant for SC, ST Students under the Post-Matric Scholarship, within two months.

Tags : MADRAS HIGH COURT   SC/ST STUDENTS  

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