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Bombay HC to Police: Have a Permanent Chowki in GuruTej Bahadhur Nagar - (19 Nov 2015)

Bombay HC has observed that State police needs to take steps in order to deal with increasing law and order problems created by anti-social elements in GuruTej Bahadhur Nagar and surrounding areas. The court directed police to consider having permanent police station in the area.

Tags : BOMBAY HC   GURUTEJ BAHADHUR NAGAR  

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