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Delhi HC Slaps Cost of Rs 1L on Bharat Petroleum for Harassing Dealer - (10 Dec 2018)

Delhi High Court has slapped a cost of Rs 1 Lakh on the PSU for harassing a petrol pump dealer and her legal heirs since year 1991 by not honouring the dealership agreement and extending litigation against them.

Tags : DELHI HIGH COURT   BHARAT PETROLEUM  

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