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Amid Mekadatu Tussle, Tamil Nadu Moves SC Seeking ‘Independent Person’ as Head of Cauvery Body - (10 Dec 2018)

The move comes just two days after the state assembly came down heavily on the Central Water Commission chairman, who also holds the additional charge of the CWMA head, for giving Karnataka permission to prepare detailed project report for the controversial Mekadatu reservoir.

Tags : SC  

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