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Delhi High Court to Hear PIL Seeking Entry of Women into Nizamuddin Aulia Dargah - (10 Dec 2018)

A plea was earlier moved in the Delhi High Court by a group of female law students from Pune seeking directions to the Centre and other authorities to permit entry of women into the sanctum sanctorum of Hazrat Nizamuddin Aulia Dargah in New Delhi.

Tags : COURT   HIGH COURT  

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