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Tripura Chief Secy Writes to Bengal Counterpart over Lack of Security for CM Biplab Deb's Visit - (10 Dec 2018)

Biplab Deb was supposed to attend BJP’s ‘Save Democracy Yatra’ in Cooch Behar on December 7. However, the event has been stalled after Calcutta High Court denied permission to hold it based on security grounds.

Tags : COURT   HIGH COURT  

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