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Orissa High Court Provides Relief to Odisha Medicos - (19 Nov 2015)

Orissa High Court while providing major relief to 124 students of Sardar Rajas Medical College of Kalahandi , has allowed State Government to adjust medicos in other government and private medical colleges to help them complete their course.

Tags : ORISSA HIGH COURT   SARDAR RAJAS MEDICAL COLLEGE OF KALAHANDI  ODISHA MEDICOS  

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