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Calcutta High Court Denies Permission to Amit Shah’s ‘Rath Yatra’ - (07 Dec 2018)

Calcutta High Court has rejected BJP’s petition to allow the party to hold rath yatras in West Bengal, scheduled to be flagged off by BJP national president Amit Shah from Cooch Behar.

Tags : CALCUTTA HIGH COURT   RATH YATRA   BJP  

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